Himachal Pradesh High Court
Roop Raj vs . Uoi & Ors. on 13 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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CWP No. 2159/202213.7.2022 Present: Mr. Sunil Kumar, Advocate, for the petitioner.
Mr. Balram Sharma, ASGI, for respondents No.1 and 2.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Bhupinder Thakur and Mr. Yudhvir Singh Thakur, Dy.A.Gs. for the respondents-State.
Notice for service of respondents No. 4 and 5 could not be issued for want of steps. Necessary steps in this regard be taken during the course of the day, failing which the petition against respondents No. 4 and 5 shall be deemed to be dismissed for want of prosecution. In the event of steps being taken, issue notice to respondents No. 4 and 5 returnable for 17.8.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 13.7.2022 (pankaj) ::: Downloaded on - 13/07/2022 20:05:55 :::CIS