Himachal Pradesh High Court
Roop Raj vs . Uoi & Ors. on 30 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
CWP No. 2159 of 2022 30.05.2022 Present: Mr. Sunil Kumar, Advocate, for the petitioner.
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Mr. Balram Sharma, ASGI, for respondents No. 1 and 2. Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Yudhbir Singh Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondent No.3-State.
Reply not filed. The same be positively filed within four weeks. r List on 13.07.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge May 30, 2022 (sanjeev) ::: Downloaded on - 30/05/2022 20:07:43 :::CIS