Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81C] [Entire Act]

State of Karnataka - Subsection

Section 81C(iii) in Karnataka Town and Country Planning Act, 1961

(iii)the Planning Authority in the urban area shall stand dissolved and upon such dissolution,-