Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Goa - Subsection Section 40(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (3)The required number of copies of each set shall be prepared and submitted by the paper-setter to the Assistant Secretary in sealed packets.
