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State of Goa - Section

Section 40 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

40. Setting of question papers for practical examinations in HSSC.

(1)The norms laid down for qualification and disqualification of the paper-setters for theory examination shall be applicable to the paper-setters for practical examinations.
(2)The required number of question papers for practical examinations shall be set by the paper-setters appointed by the Secretary in the subjects involving practical work according to approved patterns as per the provision and norms laid down by the Board.
(3)The required number of copies of each set shall be prepared and submitted by the paper-setter to the Assistant Secretary in sealed packets.
(4)The sets of question papers for practical examination shall be supplied to each place of practical examination.