Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(ii) in The Rajasthan Reserved Forest (Exercise of Concessions) Rules, 1960 (ii)No grass shall be cut between 1st July and 30th September except with the permission in writing of the Forest Officer.
