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State of Rajasthan - Section

Section 3 in The Rajasthan Reserved Forest (Exercise of Concessions) Rules, 1960

3. Concessions for Forest Produce.

- The concessions of forest produce under section 29 of the Act shall be subject to the following conditions:-
(i)No felling, lopping, extraction of leaves, bark and roots shall be carried out from 1st May to 31st October, except with the specific permission in writing of the Forest Officer:
Provided that dead, dry, fallen fuelwood may be brought in head-loads for bonafide domestic needs.
(ii)No grass shall be cut between 1st July and 30th September except with the permission in writing of the Forest Officer.