Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Exchange Of Prisoners Act, 1948 (2)It extends to the whole of India [***] [The words "excpt the State of Hyderabad" were omitted by the Part B States (Laws) Act, 1951 (3 of 1951), Section 3 and Schedule].
