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Union of India - Section

Section 1 in The Exchange Of Prisoners Act, 1948

1. Short title and extent. - (1) This Act may be called the Exchange of Prisoners Act, 1948.

(2)It extends to the whole of India [***] [The words "excpt the State of Hyderabad" were omitted by the Part B States (Laws) Act, 1951 (3 of 1951), Section 3 and Schedule].