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State of Rajasthan - Section

Section 1 in Rajasthan Cinemas (Regulation) Act, 1952

1. Short, title, extent and commencement

(1)This Act may be called the Rajasthan Cinemas (Regulation) Act, 1952.
(2)[ It extends to the whole of the State of Rajasthan.] [Substituted and omitted by item No. 19 of the Schedule-ibid. This Act now extends to the whole of the State of Rajasthan including Abu, Ajmer and Sunel areas with effect from 1.9.1957. i.e. the date of enforcement of Rajasthan Act No. 27 of 1957]
(3)It shall come into force on the date of its first publication in the [Official Gazetted] [Substituted by Section 1 of the Rajasthan Act No. 27 of 1957 published in the Rajasthan Gazetted, Part 4-A, Extraordinary, dated 13.8.1957.].