Section 1(2) in Rajasthan Cinemas (Regulation) Act, 1952
(2)[ It extends to the whole of the State of Rajasthan.] [Substituted and omitted by item No. 19 of the Schedule-ibid. This Act now extends to the whole of the State of Rajasthan including Abu, Ajmer and Sunel areas with effect from 1.9.1957. i.e. the date of enforcement of Rajasthan Act No. 27 of 1957]
