Section 28(1)(a) in The West Bengal Premises Tenancy Act, 1956.

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(1)(a) in The West Bengal Premises Tenancy Act, 1956.

(a)after giving not less than twenty-four hours' previous notice in writing, enter and inspect, or authorise any officer subordinate to him to enter and inspect, any premises at any time between sunrise and sunset; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of West Bengal - Subsection

Section 28(1)(a) in The West Bengal Premises Tenancy Act, 1956.