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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(2)(iv) in The Bangalore Metro Railway (General) Rules, 2011

(iv)the Traffic Controller after evacuation of passengers, shall take appropriate action of working the stranded trains to nearest station siding or depot using other suitable shunting vehicles.