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[Section 21]
[Entire Act]
State of Chattisgarh - Subsection
Section 21(2) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009
| (i) | Minister, Government of Chhattisgarh Departmentof Social Welfare | Chairperson |
| (ii) | Principal Secretary/Secretary, Social Welfare | Members |
| (iii) | Principal Secretary/Secretary, Home | Members |
| (iv) | Principal Secretary/Secretary, Health | Members |
| (v) | Principal Secretary/Secretary, Finance | Members |
| (vi) | Commissioner, Public Relations | Members |
| (vii) | Two Social Workers (Working for the welfare forsenior citizens) | Members |
| (viii) | Representative of Pensioners Association | Members |
| (ix) | Commissioner/Director, Social Welfare | Member/ Secretary |