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[Cites 0, Cited by 0] [Section 27(10)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(10)(c) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(c)convene the meetings of the General Council, the Executive Council, the Academic Council and shall perform all other acts, as may be necessary to give effect to the provisions of this Act;