Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 81] [Entire Act] Chota Nagpur Division - Subsection Section 81(n) in Chota Nagpur Tenancy Act, 1908 (n)the right of any resident of the village to reclaim jungle-land or wasteland, or to convert land into korkar.
