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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(a) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(a)Question Booklet packets for each paper are opened only 20 minutes before the commencement of the examination and not earlier ;