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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(4)(vi) in The Assam Bonded Warehouse Rules, 1965

(vi)to a homoeopathic chemist or practitioner holding special permit to obtain rectified spirit from the warehouse for manufacture of homoeopathic medicines.