Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(2) in Statutes of the Jodhpur National University, Jodhpur, 2010 (2)All appointments on such posts may be on ad hoc, contract or regular basis. The persons appoint ed on the contract basis shall be governed by the terms of the contract.
