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State of Rajasthan - Section

Section 21 in Statutes of the Jodhpur National University, Jodhpur, 2010

21. Other Officers.

(1)The Board of Management shall periodically appoint a Committee consisting of the President, the Pro-President, the Registrar and two nominees of the Chairperson, which shall, taking into account the various requirements of the University, make recommendations regarding creation of number and categories of posts required for proper functioning of the University. The Committee shall lay down, in detail, the basic qualifications required for and the powers and functions of each such post.
(2)All appointments on such posts may be on ad hoc, contract or regular basis. The persons appoint ed on the contract basis shall be governed by the terms of the contract.
(3)The University may also engage service providers. Such service providers or persons employed by them shall not be deemed to be the employees of the University.