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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)In addition to the prescribed academic attainments, a candidate for admission to the Vishwavidyalaya shall possess good moral habits and such other personal and physical pre-requisites as may determined by the Dean of Student Welfare.