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State of Chattisgarh - Section

Section 53 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

53. Qualifications for student admission to the Vishwavidyalaya.

(1)The minimum academic attainment for admission to a college of the Vishwavidyalaya shall be laid down by the Vishwavidyalaya Board except as under clause (1) of Statute 53.
(2)In addition to the prescribed academic attainments, a candidate for admission to the Vishwavidyalaya shall possess good moral habits and such other personal and physical pre-requisites as may determined by the Dean of Student Welfare.
(3)The names of all the students who are admitted to the Vishwavidyalaya shall as soon as may be after their selection is so made, be pasted on the Notice Board of the Registrar and published in such other manner, if the Registrar considers it necessary so to do, as he may deem fit.