Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(2) in Bihar Tourism Cadre Rules, 2013 (2)Pay scale given in sub-rule (1) of Rule-4 shall be deemed automatically-revised / amended in view of revision/amendment, from time to time, made by the state government.
