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[Cites 0, Cited by 0] [Section 52(18)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(18)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)If at any stage of the election, the proceedings are interrupted or obstructed by any riot or open violence or if it is not possible to proceed with the election on account of any natural calamity, the Election Officer shall have power to stop the election, recording his reasons for such action.