Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Telangana - Subsection

Section 27(1) in Telangana State Electrical Licensing Regulations, 2018

(1)The Supervisors Certificates and Permits issued by other States will be Recognized where reciprocal arrangements are made between the Government of Telangana and those States. The following endorsement shall be made on the certificate/permits.
(a)"Recognized by the Government of Telangana under Telangana State Electrical licensing Regulations, 2018".