Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 27 in Telangana State Electrical Licensing Regulations, 2018

27. Reciprocal arrangements.

(1)The Supervisors Certificates and Permits issued by other States will be Recognized where reciprocal arrangements are made between the Government of Telangana and those States. The following endorsement shall be made on the certificate/permits.
(a)"Recognized by the Government of Telangana under Telangana State Electrical licensing Regulations, 2018".
(2)A recognition fee will be initially charged for according such recognition and such recognition shall be renewable on payment of prescribed fee.
(3)Holder of a Supervisor's Certificates so recognized shall be subject to these Regulations.