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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(6)(a) in Rajasthan Language and Library (State and Subordinate) Service Rules, 2013

(a)if promotion is from different categories of the posts in the same pay scale eligible persons upto two in number from each category of pots in the same pay scale shall be considered for promotion;