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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)Where there is any such trunk without lock and/or seal or the trunk is broken during transit, the Control Room Incharge shall report it immediately to the Controller of Examinations and shall wait for his/her further instructions.