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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(1)(o) in The Punjab Livestock and Birds Diseases Act, 1948

(o)to regulate the disinfection of vessels or vehicles used by common carriers, the cleansing and disinfection of buildings, yards and other places used for [livestock or birds] and the destruction of infected matter or things found therein or near thereto;