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Bengal Presidency - Section

Section 370 in Bengal Trade Union Regulations, 1927

370. (a) Heavy Electric Motors and Machinery.

(b)Equipment for Generation, Storage, Transmission, Transformation and Distribution of Electric Energy.
(c)Telegraph and Telephone Workshops.
(d)Electric Fans, Lamps, Batteries, Dry Cells and Storage, Radio Receivers, Wireless, Apparatus Service Meters and Paid Instruments.
(e)Others.