Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 370] [Entire Act] Bengal Presidency - Subsection Section 370(d) in Bengal Trade Union Regulations, 1927 (d)Electric Fans, Lamps, Batteries, Dry Cells and Storage, Radio Receivers, Wireless, Apparatus Service Meters and Paid Instruments.
