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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(3)Jan-Aadhaar ID, identity information and photograph may be used by theGovernment for identifying beneficiaries for welfare schemes and disseminating informationin case of natural calamities/disasters in accordance with the provisions of this Act.