Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(2)If the outfall deteriorates by the decay of existing river channels or otherwise, the State Government may require the Authority to take at its cost such action as may be necessary to ensure a safe and sufficient outfall.