Section 9(3)(i) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015
(i)A practitioner who has been awarded a three years diploma in Yoga and Naturopathy by a recognized college/university/institution as per sub-section (4a) of Section 20 of the Act, may apply for Class-B registration to the competent authority in form III A along with the documentary evidence of the professional qualification obtained: