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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(c) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(c)Other existing physical features such as nallas, water bodies, wells-electric, telephone, water supply and sewer lines etc., and levels of the site with respect to the access roads and contours on an appropriate scale;