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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(vi) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(vi)An employee on probation shall be eligible for confirmation after successful completion of period of probation subject to the availability of substantive post. The eligibility for confirmation would be from the length of the service.