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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(1) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(1)Essential Factors to be considered for preparation of Mining Plan.-While preparing the Mining Plan the following issues should be taken into consideration:-
(i)Estimated level of production.
(ii)Estimated level of mechanization.
(iii)Type of machinery to be used.
(iv)Estimated quantity of diesel / fuel consumption.
(v)Estimated number of trees to be uprooted due to mining operation.
(vi)Previous level of the river-bed, quarry-bed to be ascertained by RQP and stated in the plan for calculation of mineable minerals.
(vii)Ascertaining water level at mine-site and stating same in mine plan to avoid mining below ground water level as well as for study of ground water level.
(viii)In case of mining of River-bed material calculation of Annual Rate of Replenishment for Sustainability of Sand Mining as per guidelines of MoEF & CC.
(ix)Study to show the Annual Replenishment of sand in mining lease area being sufficient to sustain mining operations at level prescribed in the mining plan.