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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(iii) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(iii)If a candidate has offered an additional subject alongwith the three elective subjects from the same group (Humanities and Agriculture groups), the marks obtained by him in three best elective subjects will be counted while declaring his result.