Section 1(2) in The Central Agricultural University Act, 1992

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Section 1(2) in The Central Agricultural University Act, 1992

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

Came into force w.e.f. 26-1-1993: Vide Notfin. NO. S.O. 72 (E), dated 25-1-1993.