Section 1 in The Central Agricultural University Act, 1992

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Union of India - Section

Section 1 in The Central Agricultural University Act, 1992

1. Short title and commencement.

(1)This Act may be called the Central Agricultural University Act, 1992.

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

Came into force w.e.f. 26-1-1993: Vide Notfin. NO. S.O. 72 (E), dated 25-1-1993.