Section 7(2) in Bhavnagar University (Amendment) Act, 1987

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State of Gujarat - Subsection

Section 7(2) in Bhavnagar University (Amendment) Act, 1987

(2)in clause (d)-

(i)for the words "The State Government", the words "The Chancellor" shall be substituted;

(ii)in the proviso, for the words "the State Government", the words "the Chancellor" shall be substituted;