Section 7 in Bhavnagar University (Amendment) Act, 1987
7. Amendment of Section 11 of Guj. 26 of 1978.- In the principal Act, in section 11, in sub-section (6A),-
(1)in clause (c), for the words "the State Government for its decision", the words "the Chancellor for his decision" shall be substituted;(2)in clause (d)-(i)for the words "The State Government", the words "The Chancellor" shall be substituted;(ii)in the proviso, for the words "the State Government", the words "the Chancellor" shall be substituted;(3)in clause (e), for the words "the State Government", the words he Chancellor" shall be substituted.
