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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

UT Ladakh - Subsection

Section 34(1)(C) in The University of Ladakh Act, 2018

(C)Committee for appointment of the officers of the status of the Joint Registrar, Deputy Librarian and above. - The Committee for appointment of Joint Registrar and Deputy Librarian shall consist of,-