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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3)(b) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(b)to supervise the teaching, research and extension work of the staff of the college and be responsible for the work and conduct of all the students of the college;