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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(xv) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(xv)Management shall not reject the application on flimsy grounds or small rectifiable mistakes. Opportunity should be given to the candidate for rectifying the mistakes.