Section 33(2)(v) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

(v)[ The Students' Welfare Officer] [[Clause (v) was substituted by Maharashtra 14 of 2003, Section 9(a), (w.e.f. 3.3.2003).

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