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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(2)The Academic Council shall consist of the following members, namely:-
(i)The Vice-Chancellor - ex-officio Chairman,
(ii)The Director of Instruction,
(iii)The Director of Research,
(iv)The Director of Extension Education,
(v)[ The Students' Welfare Officer] [[Clause (v) was substituted by Maharashtra 14 of 2003, Section 9(a), (w.e.f. 3.3.2003).
Substituted clause (v) reads as follows:-
(v)The Director of Students Welfare.]],
(vi)The Deans of Faculties,
(vii)The Associate Deans,
(viii)The Principals of affiliated colleges and recognised institutions,
(ix)The Heads of Departments of the Faculties,
(x)The Chief Research Officers in charge of research stations,
(xi)The Chief Extension Education Officers,
(xii)One academic staff member from each Faculty, other than the Head of the Department, elected by the Faculty.
[The Registrar shall be the ex-officio Member-Secretary of the Academic Council but he shall have no right to vote.] [These words were substituted for the words 'The Registrar shall be ex-officio Secretary of the Academic Council' by Maharashtra 14 of 2003 Section 9(b), (w.e.f. 3.3.2003).]