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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(d) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(d)[ Persons entitled to occupy Circuit Houses under Rules 5 & 6 on private visit [Substituted vide O.G.E. No. 378 dated 17.3.2004.]