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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(2)If any changes are felt necessary by the delineated Farmers' Organisation with regard to the extent, boundaries, regrouping of the command area under territorial constituency, or any alteration and cancellation, the matter may be brought to the notice of the Government.