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State of Tamilnadu - Section

Section 14 in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

14. Changes in Farmers' Organisation.

(1)The Government shall review any changes required in the notified Farmers' Organisation, as per the provisions in section 16 of the Act.
(2)If any changes are felt necessary by the delineated Farmers' Organisation with regard to the extent, boundaries, regrouping of the command area under territorial constituency, or any alteration and cancellation, the matter may be brought to the notice of the Government.
(3)The Government shall, after review of the suggested changes, decide such issues.